S.B.Singh vs State Bank Of India Nariman Point ...
2015 Latest Caselaw 3821 ALL

Citation : 2015 Latest Caselaw 3821 ALL
Judgement Date : 3 November, 2015

Allahabad High Court

S.B.Singh vs State Bank Of India Nariman Point ... on 3 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2844 of 2004
 

 
Petitioner :- S.B.Singh
 
Respondent :- State Bank Of India Nariman Point Bombay Through Its Chairma
 
Counsel for Petitioner :- Asit Kumar Chaturvedi,Dharmendra Kumar Dixit
 
Counsel for Respondent :- N.K.Seth,Jitendra Narain Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Dharmendra Kumar Dixit, case is adjourned.

Order Date :- 3.11.2015

Arvind

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