Ram Kumar Yadav vs State Of U.P.
2015 Latest Caselaw 3820 ALL

Citation : 2015 Latest Caselaw 3820 ALL
Judgement Date : 3 November, 2015

Allahabad High Court

Ram Kumar Yadav vs State Of U.P. on 3 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 3513 of 2013
 

 
Appellant :- Ram Kumar Yadav
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Chandan Sharma,M.C. Chaturvedi,Raghubir Singh,S.R.Singh,Sundeep Shukla,Umesh Narain Sharma
 
Counsel for Respondent :- Govt. Advocate,Sushil Kumar Dubey
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Passed over on the illness slip of Sri S.R.Singh, learned counsel for the appellant.

List in the month of February, 2016.

Order Date :- 3.11.2015

Ashish Pd.

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