Bhushan & Another vs State Of U.P.
2015 Latest Caselaw 3815 ALL

Citation : 2015 Latest Caselaw 3815 ALL
Judgement Date : 3 November, 2015

Allahabad High Court

Bhushan & Another vs State Of U.P. on 3 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 2702 of 2003
 

 
Appellant :- Bhushan & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Aalok Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Nobody is present to press press the Criminal Misc. Application No. 363973 of 2015. It is accordingly dismissed for want of prosecution.

Order Date :- 3.11.2015

Ashish Pd.

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