Shyama Charan @ Shamley (Second ... vs State Of U.P.
2015 Latest Caselaw 3813 ALL

Citation : 2015 Latest Caselaw 3813 ALL
Judgement Date : 3 November, 2015

Allahabad High Court

Shyama Charan @ Shamley (Second ... vs State Of U.P. on 3 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 570 of 2014
 

 
Applicant :- Shyama Charan @ Shamley (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Naresh Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Case called out. No one is present on behalf of the applicant even in the revised list.

List after three weeks.

Order Date :- 3.11.2015

Download the LatestLaws.com Mobile App