Citation : 2015 Latest Caselaw 3812 ALL
Judgement Date : 3 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9847 of 2015 Applicant :- Sayeed @ Langad Opposite Party :- State Of U.P. Counsel for Applicant :- Umesh Chandra Pandey Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Sri Amit Kumar Singh, Advocate has filed vakalatnama on behalf of the complainant be taken on record.
Learned counsel for the complainant prays for and is granted one week time to file counter affidavit.
List on 17.11.2015.
Order Date :- 3.11.2015
A.
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