Basdeo @ Gauri Shanker vs State Of U.P. Through Secy.
2015 Latest Caselaw 3808 ALL

Citation : 2015 Latest Caselaw 3808 ALL
Judgement Date : 3 November, 2015

Allahabad High Court

Basdeo @ Gauri Shanker vs State Of U.P. Through Secy. on 3 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6670 of 1997
 

 
Petitioner :- Basdeo @ Gauri Shanker
 
Respondent :- State Of U.P. Through Secy.
 
Counsel for Petitioner :- O.P.Srivastava,Atul Srivastava,D.K.Pandey
 
Counsel for Respondent :- C.S.C.,Ishwar Dutt Shukla,Santosh Kumar Mehrotra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri S.K.Mehrotra, learned Counsel for the opposite party is reported to be ill.

Case is adjourned.

List again.

Order Date :- 3.11.2015

Arvind

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