Manoj Kumar Tiwari vs Chief Manager Bank Of Baroda & 3 Ors
2015 Latest Caselaw 3805 ALL

Citation : 2015 Latest Caselaw 3805 ALL
Judgement Date : 3 November, 2015

Allahabad High Court

Manoj Kumar Tiwari vs Chief Manager Bank Of Baroda & 3 Ors on 3 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5026 of 2006
 

 
Petitioner :- Manoj Kumar Tiwari
 
Respondent :- Chief Manager Bank Of Baroda & 3 Ors
 
Counsel for Petitioner :- J.K.Shukla,Vinay Shanker
 
Counsel for Respondent :- C S C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri J.K.Shukla, learned Counsel for the petitioner is reported to be out of station.

Case is adjourned.

List again.

Order Date :- 3.11.2015

Arvind

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