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Shiva Kumar Srivastava S/O Late ... vs State Of U.P. Thru Principal ...
2015 Latest Caselaw 3803 ALL

Citation : 2015 Latest Caselaw 3803 ALL
Judgement Date : 3 November, 2015

Allahabad High Court
Shiva Kumar Srivastava S/O Late ... vs State Of U.P. Thru Principal ... on 3 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4466 of 2010
 

 
Petitioner :- Shiva Kumar Srivastava S/O Late Bhawani Prasad Srivastava
 
Respondent :- State Of U.P. Thru Principal Secretary Secretariat Administr
 
Counsel for Petitioner :- B.K. Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Standing Counsel prays for and is granted three weeks' further time to file Supplementary Affidavit as directed by order dated 12.8.2015.

List thereafter.

Order Date :- 3.11.2015

Arvind

 

 

 
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