Citation : 2015 Latest Caselaw 3801 ALL
Judgement Date : 3 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 6173 of 2011 Appellant :- Ranjeet @ Ranjeet Singh Respondent :- State Of U.P. Counsel for Appellant :- Smt. Archana Singh,P.K. Singh,Rakesh Tripathi-I Counsel for Respondent :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Nobody is present to press this appeal.
List in the month of February, 2016.
Order Date :- 3.11.2015
Ashish Pd.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!