Ram Ajore Misra vs Union Of India
2015 Latest Caselaw 3798 ALL

Citation : 2015 Latest Caselaw 3798 ALL
Judgement Date : 3 November, 2015

Allahabad High Court

Ram Ajore Misra vs Union Of India on 3 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 8389 of 1990
 

 
Petitioner :- Ram Ajore Misra
 
Respondent :- Union Of India
 
Counsel for Petitioner :- P.N.Bajpai,B.K.S.Chauhan,D.P.Dutt Tiwari,K.K.Pandey,R.K.Upadhyaya
 
Counsel for Respondent :- C.S.C,B.B. Saxena,Deepak Seth,Pankaj Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Pankaj Srivastava, learned Counsel for the opposite party prays for and is granted 15 days time to file reply to the Supplementary Affidavit filed by the petitioner.

List thereafter.

Order Date :- 3.11.2015

Arvind

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