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Lallan Patel S/O Shri Shiv Ratan ... vs State Of U.P.Through Its ...
2015 Latest Caselaw 3797 ALL

Citation : 2015 Latest Caselaw 3797 ALL
Judgement Date : 3 November, 2015

Allahabad High Court
Lallan Patel S/O Shri Shiv Ratan ... vs State Of U.P.Through Its ... on 3 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 283 of 2010
 

 
Petitioner :- Lallan Patel S/O Shri Shiv Ratan Patel [Objection Filed]
 
Respondent :- State Of U.P.Through Its Prn.Secy.Food & Civil Supplies
 
Counsel for Petitioner :- Piyush Chandra Agarwal,Rajesh Tiwari
 
Counsel for Respondent :- C.S.C.,Anil Saran
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Piyush Chandra, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 3.11.2015

Arvind

 

 

 
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