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Saktu vs State Of U P Thr.Secy Cane ...
2015 Latest Caselaw 3796 ALL

Citation : 2015 Latest Caselaw 3796 ALL
Judgement Date : 3 November, 2015

Allahabad High Court
Saktu vs State Of U P Thr.Secy Cane ... on 3 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5566 of 2009
 

 
Petitioner :- Saktu
 
Respondent :- State Of U P Thr.Secy Cane Dept.Lko.
 
Counsel for Petitioner :- Krishna Kumar Singh,Dinesh Kumar Shukla
 
Counsel for Respondent :- C.S.C.,O.P. Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Dinesh Kumar Shukla, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 3.11.2015

Arvind

 

 

 
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