Ravindra Prtap Singh vs State Of U.P. Thru Secy. Sec. ...
2015 Latest Caselaw 3793 ALL

Citation : 2015 Latest Caselaw 3793 ALL
Judgement Date : 3 November, 2015

Allahabad High Court

Ravindra Prtap Singh vs State Of U.P. Thru Secy. Sec. ... on 3 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7766 of 2007
 

 
Petitioner :- Ravindra Prtap Singh
 
Respondent :- State Of U.P. Thru Secy. Sec. Education & 3 Ors.
 
Counsel for Petitioner :- H.G.S. Parihar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri H.G.S.Parihar, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 3.11.2015

Arvind

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