Smt. Munni Tandon vs Central Bank Of India Thru Chief ...
2015 Latest Caselaw 3790 ALL

Citation : 2015 Latest Caselaw 3790 ALL
Judgement Date : 3 November, 2015

Allahabad High Court

Smt. Munni Tandon vs Central Bank Of India Thru Chief ... on 3 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6576 of 2006
 

 
Petitioner :- Smt. Munni Tandon
 
Respondent :- Central Bank Of India Thru Chief Manager & Anr.
 
Counsel for Petitioner :- L.K. Pathak,P.C.Agarwal
 
Counsel for Respondent :- N.K. Seth,Vijay Krishan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri P.C.Agarwal, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 3.11.2015

Arvind

Download the LatestLaws.com Mobile App