Mohammad Kutub Thru Smt. Rashida ... vs State Of U.P.Thru Senior ...
2015 Latest Caselaw 3788 ALL

Citation : 2015 Latest Caselaw 3788 ALL
Judgement Date : 3 November, 2015

Allahabad High Court

Mohammad Kutub Thru Smt. Rashida ... vs State Of U.P.Thru Senior ... on 3 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 339 of 2015
 

 
Petitioner :- Mohammad Kutub Thru Smt. Rashida Khatoon
 
Respondent :- State Of U.P.Thru Senior Superintendent Of Police Lko.& Ors.
 
Counsel for Petitioner :- Sheikh Mohammad Ali
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned A.G.A put up on the date fixed.

Order Date :- 3.11.2015

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