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Om Veer Singh @ Patra And Another vs State Of U.P.
2015 Latest Caselaw 3787 ALL

Citation : 2015 Latest Caselaw 3787 ALL
Judgement Date : 3 November, 2015

Allahabad High Court
Om Veer Singh @ Patra And Another vs State Of U.P. on 3 November, 2015
Bench: Arun Tandon, Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 4686 of 2011
 

 
Appellant :- Om Veer Singh @ Patra And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- K.K. Singh,Abhilasha Singh,Manish Tiwary
 
Counsel for Respondent :- Govt. Advocate,A.R.Gupta
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Passed over on the request of learned counsel for the appellants.

List in the month of January, 2016.

Order Date :- 3.11.2015

Ashish Pd.

 

 

 
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