Sheo Shanker Singh (Ivth Bail) vs State Of U.P.
2015 Latest Caselaw 3785 ALL

Citation : 2015 Latest Caselaw 3785 ALL
Judgement Date : 3 November, 2015

Allahabad High Court

Sheo Shanker Singh (Ivth Bail) vs State Of U.P. on 3 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 7007 of 2014
 

 
Applicant :- Sheo Shanker Singh (Ivth Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Yogendra Singh,Janardan Prasad
 
Counsel for Opposite Party :- Govt.Advocate,Akhilesh Pandey
 

 
Hon'ble Bachchoo Lal,J.

The matter is released.

List before another bench at an early dated after obtaining the nomination from the Hon'ble the Chief Justice/Senior Judge.

Order Date :- 3.11.2015

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