Santosh Kumar Pandey vs Director Of Educaiton And 3 Ors
2015 Latest Caselaw 3783 ALL

Citation : 2015 Latest Caselaw 3783 ALL
Judgement Date : 3 November, 2015

Allahabad High Court

Santosh Kumar Pandey vs Director Of Educaiton And 3 Ors on 3 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3972 of 2004
 

 
Petitioner :- Santosh Kumar Pandey
 
Respondent :- Director Of Educaiton And 3 Ors
 
Counsel for Petitioner :- J.K.Pandey
 
Counsel for Respondent :- C.S.C.,J.B.S.Rathour
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri J.K.Pandey, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 3.11.2015

Arvind

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