Aale Hasan vs State Of U.P.
2015 Latest Caselaw 3782 ALL

Citation : 2015 Latest Caselaw 3782 ALL
Judgement Date : 3 November, 2015

Allahabad High Court

Aale Hasan vs State Of U.P. on 3 November, 2015

Bench: Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Reserved
 
Case :- CRIMINAL APPEAL No. - 6734 of 2010
 

 
Appellant :- Aale Hasan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajeev Ku. Singh Parmar,Arun Kumar Tripathi
 
Counsel for Respondent :- Govt. Advocate
 
Hon'ble Om Prakash-VII,J.

Appeal is partly allowed.

For orders, see order of date passed in connected criminal appeal no.5370 of 2010 (Sarafat & Others Vs. State of U.P.) on the separate sheets.

Order Date :- 3.11.2015

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