Pramod And 2 Others vs State Of U.P.
2015 Latest Caselaw 3781 ALL

Citation : 2015 Latest Caselaw 3781 ALL
Judgement Date : 3 November, 2015

Allahabad High Court

Pramod And 2 Others vs State Of U.P. on 3 November, 2015

Bench: Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Reserved
 

 
Case :- CRIMINAL APPEAL No. - 3565 of 2013
 

 
Appellant :- Pramod And 2 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mrs. Vatsala
 
Counsel for Respondent :- Govt. Advocate,Bharat Prataap Singh
 

 
Hon'ble Om Prakash-VII,J.

Appeal is partly allowed.

For orders, see order of date passed in connected criminal appeal no.3444 of 2013 (Satyadeo & Others Vs. State of U.P.) on the separate sheets.

Order Date :- 3.11.2015

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