Citation : 2015 Latest Caselaw 3761 ALL
Judgement Date : 2 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 49426 of 2015 Petitioner :- Chheda Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Kripa Shanker Pandey Counsel for Respondent :- C.S.C.,Arun Kumar Srivastava Hon'ble Abhinava Upadhya,J.
Put up tomorrow.
Order Date :- 2.11.2015
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