Suresh Kumar D 3 Ors. vs The Commissioner Chitrakoot ...
2015 Latest Caselaw 3759 ALL

Citation : 2015 Latest Caselaw 3759 ALL
Judgement Date : 2 November, 2015

Allahabad High Court

Suresh Kumar D 3 Ors. vs The Commissioner Chitrakoot ... on 2 November, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 43545 of 2015
 

 
Petitioner :- Suresh Kumar D 3 Ors.
 
Respondent :- The Commissioner Chitrakoot Banda And 3 Ors.
 
Counsel for Petitioner :- Ashok Kumar Dwivedi,Deepankar Dwivedi
 
Counsel for Respondent :- C.S.C.,A.K. Chaubey,Sanjay Kr. Dubey
 

 
Hon'ble Abhinava Upadhya,J.

List in the next cause list.

Interim order in operation will continue till the next date of listing.

Order Date :- 2.11.2015

Lbm/-

Download the LatestLaws.com Mobile App