Citation : 2015 Latest Caselaw 3758 ALL
Judgement Date : 2 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 56434 of 2015 Petitioner :- Thakur Das And Another Respondent :- State Of U.P. And 5 Others Counsel for Petitioner :- Prakash Chandra Counsel for Respondent :- C.S.C.,Abhishek Kumar Saroj,Ashish Kumar Srivastava Hon'ble Abhinava Upadhya,J.
Inspite of time having been granted to learned Standing Counsel, who represents respondents no. 1 to 4, no counter affidavit has been filed.
Sri Ashish Kumar Srivastava, Advocate has accepted notice on behalf of the respondent no. 5, Gaon Sabh. Sri Abhishek Kumar Saroj, Advocate has put in appearance by caveat on behalf of the respondent no. 6.
The respondents may file counter affidavit within one month.
List this case after expiry of the aforesaid period.
Interim order granted earlier, shall remain operative till the next date of listing.
Order Date :- 2.11.2015
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