Ram Naresh Singh vs State Of U.P. And 3 Others
2015 Latest Caselaw 3749 ALL

Citation : 2015 Latest Caselaw 3749 ALL
Judgement Date : 2 November, 2015

Allahabad High Court

Ram Naresh Singh vs State Of U.P. And 3 Others on 2 November, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 57800 of 2015
 

 
Petitioner :- Ram Naresh Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ganesh Shankar Srivastava
 
Counsel for Respondent :- C.S.C.,D.D. Chauhan
 

 
Hon'ble Abhinava Upadhya,J.

Inspite of time having been granted, no counter affidavit has been filed.

The respondents may file counter affidavit within one month.

List this case after expiry of the aforesaid period.

Interim order granted earlier, shall remain operative till the next date of listing.

Order Date :- 2.11.2015

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