Citation : 2015 Latest Caselaw 3738 ALL
Judgement Date : 2 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- APPLICATION U/S 482 No. - 32185 of 2015 Applicant :- Mustaq Ahmad Opposite Party :- State Of U.P. Counsel for Applicant :- Dileep Kumar Srivastava Counsel for Opposite Party :- G.A. Hon'ble Pankaj Naqvi,J.
Case called out. No one is present on behalf of the applicant.
Put up on 5.11.2015, as fresh.
Order Date :- 2.11.2015
G.S
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