Riyashat vs Board Of Revenue Allahabad And 7 ...
2015 Latest Caselaw 3737 ALL

Citation : 2015 Latest Caselaw 3737 ALL
Judgement Date : 2 November, 2015

Allahabad High Court

Riyashat vs Board Of Revenue Allahabad And 7 ... on 2 November, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 40934 of 2015
 

 
Petitioner :- Riyashat
 
Respondent :- Board Of Revenue Allahabad And 7 Others
 
Counsel for Petitioner :- Radhey Krishna Pandey,Manish Pandey
 
Counsel for Respondent :- C.S.C.,K.S. Kushwaha,Mahesh Narain Singh
 

 
Hon'ble Abhinava Upadhya,J.

Put up tomorrow.

Order Date :- 2.11.2015

Lbm/-

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