Komal Singh vs Additional Collector Admin And 3 ...
2015 Latest Caselaw 3729 ALL

Citation : 2015 Latest Caselaw 3729 ALL
Judgement Date : 2 November, 2015

Allahabad High Court

Komal Singh vs Additional Collector Admin And 3 ... on 2 November, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 55504 of 2015
 

 
Petitioner :- Komal Singh
 
Respondent :- Additional Collector Admin And 3 Others
 
Counsel for Petitioner :- Pradeep Kumar Rai
 
Counsel for Respondent :- C.S.C.,Manu Singh
 

 
Hon'ble Abhinava Upadhya,J.

Inspite of time having been granted to learned Standing Counsel, who represents respondents no. 1,2 and 4, no counter affidavit has been filed.

Sri Manu Singh, Advocate has accepted notice on behalf of the respondent no. 3.

The respondents may file counter affidavit within one month.

List this case after expiry of the aforesaid period.

Interim order granted earlier, shall remain operative till the next date of listing.

Order Date :- 2.11.2015

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