Govind @ Guddu vs The State
2015 Latest Caselaw 3721 ALL

Citation : 2015 Latest Caselaw 3721 ALL
Judgement Date : 2 November, 2015

Allahabad High Court

Govind @ Guddu vs The State on 2 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9439 of 2015
 

 
Applicant :- Govind @ Guddu
 
Opposite Party :- The State
 
Counsel for Applicant :- Jitendra Singh,Mahendra Pratap
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Sri Mahendra Pratap , learned counsel for the complainant has sent illness slip while learned counsel for the applicant as well as learned A.G.A. are present.

List peremptorily in the next cause list showing the name of Sri Mahendra Pratap as counsel for the complainant.

Order Date :- 2.11.2015

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