Citation : 2015 Latest Caselaw 3720 ALL
Judgement Date : 2 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 42784 of 2015 Petitioner :- Brij Kishore Respondent :- Gaon Sabha Jhabra Thru. Pradhan And 2 Others Counsel for Petitioner :- D.B. Yadav,Arbind Kumar Soni Counsel for Respondent :- C.S.C.,Anand Yadav Hon'ble Abhinava Upadhya,J.
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Order Date :- 2.11.2015
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