Hanuman Dixit vs State Of U.P. Through Prin. Secy. ...
2015 Latest Caselaw 3714 ALL

Citation : 2015 Latest Caselaw 3714 ALL
Judgement Date : 2 November, 2015

Allahabad High Court

Hanuman Dixit vs State Of U.P. Through Prin. Secy. ... on 2 November, 2015

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- SERVICE SINGLE No. - 6064 of 2015
 

 
Petitioner :- Hanuman Dixit
 
Respondent :- State Of U.P. Through Prin. Secy. Rural Engineering Deptt. L
 
Counsel for Petitioner :- Syed Mohd. Arshad Rizvi,Vijay Shankar Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

This writ petition is disposed of vide my order of date passed in W.P. No.5698(SS) of 2015, Arun Kumar Bajpai & anr. v. State of U.P. & ors.

Order Date :- 2.11.2015

A.Nigam

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