Tota Ram vs State Of U.P. And Another
2015 Latest Caselaw 786 ALL

Citation : 2015 Latest Caselaw 786 ALL
Judgement Date : 29 May, 2015

Allahabad High Court

Tota Ram vs State Of U.P. And Another on 29 May, 2015

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 31424 of 2015
 

 
Petitioner :- Tota Ram
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- A.K. Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

The case is called in revised turn.

Learned counsel for the petitioner is not present.

List before appropriate Bench in ordinary course.

Case is released from assignment.

Order Date :- 29.5.2015

Ashish Pd.

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