Ram Prasad vs Dy. Director Of Consolidation, ...
2015 Latest Caselaw 784 ALL

Citation : 2015 Latest Caselaw 784 ALL
Judgement Date : 29 May, 2015

Allahabad High Court

Ram Prasad vs Dy. Director Of Consolidation, ... on 29 May, 2015

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - B No. - 17891 of 2011
 

 
Petitioner :- Ram Prasad
 
Respondent :- Dy. Director Of Consolidation, Hardoi Camp Badun & Others
 
Counsel for Petitioner :- M.P. Singh Gaur
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

The case is listed under Chapter XII of Rule-4 of High Court Rules.

Step has not been taken.

Petition is dismissed for want of prosecution.

Order Date :- 29.5.2015

Ashish Pd.

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