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Ram Prakash vs Dy. Director Of Consolidation ...
2015 Latest Caselaw 776 ALL

Citation : 2015 Latest Caselaw 776 ALL
Judgement Date : 29 May, 2015

Allahabad High Court
Ram Prakash vs Dy. Director Of Consolidation ... on 29 May, 2015
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - B No. - 33384 of 2015
 

 
Petitioner :- Ram Prakash
 
Respondent :- Dy. Director Of Consolidation Shahjahanpur And 6 Others
 
Counsel for Petitioner :- Purushottam Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Notice on behalf of respondents no.1, 2 and 3 has been accepted by learned Chief Standing Counsel.

Issue notice to respondents no.4 to 7 fixing a date in second week of August, 2015.

The case shall be listed on the date fixed in the notice.

Order Date :- 29.5.2015

Ashish Pd.

 

 

 
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