Dharmveer Singh vs State Of U.P. And Another
2015 Latest Caselaw 748 ALL

Citation : 2015 Latest Caselaw 748 ALL
Judgement Date : 28 May, 2015

Allahabad High Court

Dharmveer Singh vs State Of U.P. And Another on 28 May, 2015

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CRIMINAL REVISION No. - 1920 of 2015
 

 
Revisionist :- Dharmveer Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Rajesh Kumar Dubey,H.N. Singh "Sanjay",O.P. Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Suneet Kumar,J.

Heard Sri O.P.Singh, learned senior Advocate assisted by Sri Rajesh Kumar Dubey, learned counsel for the petitioner and learned A.G.A. for the State.

Judgment reserved.

Till the delivery of the judgment, no coercive action shall be taken.

Order Date :- 28.5.2015

Ashish Pd.

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