Mohd. Ayub vs State Of U.P. & Another
2015 Latest Caselaw 724 ALL

Citation : 2015 Latest Caselaw 724 ALL
Judgement Date : 27 May, 2015

Allahabad High Court

Mohd. Ayub vs State Of U.P. & Another on 27 May, 2015

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- APPLICATION U/S 482 No. - 14622 of 2015
 

 
Applicant :- Mohd. Ayub
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Ajit Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Suneet Kumar,J.

The case is dismissed as withdrawn with liberty to file criminal revision.

Registry to return the certified copy.

Order Date :- 27.5.2015

Ashish Pd.

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