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Bhim Sain Bagga vs Smt. Anita Verma
2015 Latest Caselaw 716 ALL

Citation : 2015 Latest Caselaw 716 ALL
Judgement Date : 27 May, 2015

Allahabad High Court
Bhim Sain Bagga vs Smt. Anita Verma on 27 May, 2015
Bench: Suneet Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL No. - 313 of 2015
 

 
Appellant :- Bhim Sain Bagga
 
Respondent :- Smt. Anita Verma
 
Counsel for Appellant :- Pankaj Agarwal
 

 
Hon'ble Suneet Kumar,J.

Connect with First Appeal From Order No. 1221 of 2013, Bhim Sain Bagga Vs. Smt. Anita Verma.

Issue notice.

Order Date :- 27.5.2015

Ashish Pd.

 

 

 
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