Rais Ahmad vs State Of U.P. And 2 Others
2015 Latest Caselaw 713 ALL

Citation : 2015 Latest Caselaw 713 ALL
Judgement Date : 27 May, 2015

Allahabad High Court

Rais Ahmad vs State Of U.P. And 2 Others on 27 May, 2015

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CRIMINAL REVISION No. - 1946 of 2015
 

 
Revisionist :- Rais Ahmad
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Revisionist :- Mohd. Nadeem
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Suneet Kumar,J.

Notice has been received by learned A.G.A. on behalf of Respondent-State.

Issue notice to the respondents no.2 and 3 returnable within six weeks.

List after six weeks.

In the meantime, opposite parties shall file counter affidavit.

Order Date :- 27.5.2015

Ashish Pd.

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