The Commissioner, Commercial ... vs M/S Hari Prasad Gopal Krishna ...
2015 Latest Caselaw 705 ALL

Citation : 2015 Latest Caselaw 705 ALL
Judgement Date : 27 May, 2015

Allahabad High Court

The Commissioner, Commercial ... vs M/S Hari Prasad Gopal Krishna ... on 27 May, 2015

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SALES/TRADE TAX REVISION DEFECTIVE No. - 781 of 2011
 

 
Applicant :- The Commissioner, Commercial Tax, U.P., Lucknow
 
Opposite Party :- M/S Hari Prasad Gopal Krishna Jewelers Pvt. Ltd.,Gorakhpur
 
Counsel for Applicant :- S. C.
 

 
Hon'ble Bharati Sapru,J.

Amendment application is allowed.

It may be incorporated within next one week.

List in July 2015.

Order Date :- 27.5.2015

pks

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