Rajeev Singh vs Union Of India Thru Secy. And 5 ...
2015 Latest Caselaw 689 ALL

Citation : 2015 Latest Caselaw 689 ALL
Judgement Date : 26 May, 2015

Allahabad High Court

Rajeev Singh vs Union Of India Thru Secy. And 5 ... on 26 May, 2015

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 37091 of 2014
 

 
Petitioner :- Rajeev Singh
 
Respondent :- Union Of India Thru Secy. And 5 Others
 
Counsel for Petitioner :- V.P. Shukla,Awadhesh Kumar
 
Counsel for Respondent :- A.S.G.I.,Satish Chaturvedi
 

 
Hon'ble B. Amit Sthalekar,J.

List in the next cause list.

Interim order, granted earlier, shall continue till the next date of listing.

Order Date :- 26.5.2015

Ashish Pd.

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