Alok Kumar Gupta And 4 Ors. vs Union Of India And 6 Ors.
2015 Latest Caselaw 688 ALL

Citation : 2015 Latest Caselaw 688 ALL
Judgement Date : 26 May, 2015

Allahabad High Court

Alok Kumar Gupta And 4 Ors. vs Union Of India And 6 Ors. on 26 May, 2015

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 3532 of 2015
 

 
Petitioner :- Alok Kumar Gupta And 4 Ors.
 
Respondent :- Union Of India And 6 Ors.
 
Counsel for Petitioner :- Awadhesh Kumar
 
Counsel for Respondent :- C.S.C.,Arvind Kumar Goswami,Sanjay Singh
 

 
Hon'ble B. Amit Sthalekar,J.

List in the next cause list.

Interim order, granted earlier, shall continue till the next date of listing.

Order Date :- 26.5.2015

Ashish Pd.

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