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Prabhu Nath Chaurasia vs State Of U.P. And 5 Ors.
2015 Latest Caselaw 680 ALL

Citation : 2015 Latest Caselaw 680 ALL
Judgement Date : 26 May, 2015

Allahabad High Court
Prabhu Nath Chaurasia vs State Of U.P. And 5 Ors. on 26 May, 2015
Bench: B. Amit Sthalekar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 31676 of 2015
 

 
Petitioner :- Prabhu Nath Chaurasia
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Petitioner :- Indra Mohan Singh
 
Counsel for Respondent :- C.S.C.,Q.H. Siddiqui
 

 
Hon'ble B. Amit Sthalekar,J.

Heard Sri Indra Mohan Singh, learned counsel for the petitioner and Sri Q.H.Siddiqui, learned counsel for the respodents.

Both the counsel have submitted that the matter is identical to the Writ Petition No. 20097 of 2014, Asha Ram Mishra Vs. State of U.P.

Connect with the aforesaid writ petition.

Respondents may file counter affidavit within four weeks.

List thereafter.

Order Date :- 26.5.2015

Ashish Pd.

 

 

 
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