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Pradeep Kumar vs U.P. Power Corporation Limited ...
2015 Latest Caselaw 679 ALL

Citation : 2015 Latest Caselaw 679 ALL
Judgement Date : 26 May, 2015

Allahabad High Court
Pradeep Kumar vs U.P. Power Corporation Limited ... on 26 May, 2015
Bench: B. Amit Sthalekar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 31565 of 2015
 

 
Petitioner :- Pradeep Kumar
 
Respondent :- U.P. Power Corporation Limited And Another
 
Counsel for Petitioner :- Neeraj Agrawal
 
Counsel for Respondent :- Baleshwar Chaturvedi
 

 
Hon'ble B. Amit Sthalekar,J.

List has been revised. None appears to press the petition even in the revised calls.

Sri Nipendra Mishra, Advocate appears for the matter.

List in the next cause list.

The name of Sri Nipendra Mishra be printed as counsel for the respondents when the case is next listed.

Order Date :- 26.5.2015

Ashish Pd.

 

 

 
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