Sanjay Kumar Srivastav vs State Of U.P. And 5 Others
2015 Latest Caselaw 678 ALL

Citation : 2015 Latest Caselaw 678 ALL
Judgement Date : 26 May, 2015

Allahabad High Court

Sanjay Kumar Srivastav vs State Of U.P. And 5 Others on 26 May, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 31346 of 2015
 

 
Petitioner :- Sanjay Kumar Srivastav
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- R.K. Singh Kaosik
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioner submits that no cause of action survives as an appropriate order has already been passed by the competent authority. The writ petition is accordingly dismissed.

Order Date :- 26.5.2015

VPC

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