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Shankar vs State Of U.P.
2015 Latest Caselaw 676 ALL

Citation : 2015 Latest Caselaw 676 ALL
Judgement Date : 26 May, 2015

Allahabad High Court
Shankar vs State Of U.P. on 26 May, 2015
Bench: Surendra Vikram Rathore, Anant Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 2151 of 2010
 

 
Appellant :- Shankar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Askari Husain,Maneesh Kumar Singh,Sonia Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

Hon'ble Anant Kumar,J.

Dismissed.

For order, see our order of date placed on Criminal Appeal No. 1851 of 2010.

Order Date :- 26.5.2015

S. Kumar

 

 

 
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