Rupesh Kumar Agarwal vs State Of U.P. And 4 Ors.
2015 Latest Caselaw 662 ALL

Citation : 2015 Latest Caselaw 662 ALL
Judgement Date : 25 May, 2015

Allahabad High Court

Rupesh Kumar Agarwal vs State Of U.P. And 4 Ors. on 25 May, 2015

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 14736 of 2015
 

 
Petitioner :- Rupesh Kumar Agarwal
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Yogendra Sahai Saxena
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Gupta
 

 
Hon'ble B. Amit Sthalekar,J.

(C.M.Correction Application No. 185197 of 2015)

This correction application has been filed to correct the name of post as Accountant in place of Assistant Accounts Clerk mentioned in the order dated 23.3.2015 passed by this Court.

Correction application is allowed.

The name of post as 'Accountant' be read in stead of 'Assistant Accounts Clerk.'

Order Date :- 25.5.2015

Ashish Pd.

Download the LatestLaws.com Mobile App