Babloo @ Sanjay Mishra vs State Of U.P. & Another
2015 Latest Caselaw 660 ALL

Citation : 2015 Latest Caselaw 660 ALL
Judgement Date : 25 May, 2015

Allahabad High Court

Babloo @ Sanjay Mishra vs State Of U.P. & Another on 25 May, 2015

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 14672 of 2015
 

 
Applicant :- Babloo @ Sanjay Mishra
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Rohit Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Manoj Misra,J.

The learned counsel for the applicant prays to withdraw this application.

In view of the above, the application is dismissed as withdrawn without any liberty to file a fresh application.

Order Date :- 25.5.2015

AKShukla/-

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