Vivek Chandra Srivastav And 4 ... vs State Of U.P. And Another
2015 Latest Caselaw 657 ALL

Citation : 2015 Latest Caselaw 657 ALL
Judgement Date : 25 May, 2015

Allahabad High Court

Vivek Chandra Srivastav And 4 ... vs State Of U.P. And Another on 25 May, 2015

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- APPLICATION U/S 482 No. - 11662 of 2015
 

 
Applicant :- Vivek Chandra Srivastav And 4 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Dinesh Kumar Yadav,Santosh Kumar Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble B. Amit Sthalekar,J.

(C.M. Correction Application No. 185201 of 2015)

There is no error in the order dated 5.5.2015 as the complaint case number is the same as printed in the application.

Accordingly correction application is rejected.

Order Date :- 25.5.2015

Ashish Pd.

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