Priyanka Dubey vs State Of U.P.And 2 Others
2015 Latest Caselaw 656 ALL

Citation : 2015 Latest Caselaw 656 ALL
Judgement Date : 25 May, 2015

Allahabad High Court

Priyanka Dubey vs State Of U.P.And 2 Others on 25 May, 2015

Bench: Tarun Agarwala, Amar Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 50580 of 2014
 

 
Petitioner :- Priyanka Dubey
 
Respondent :- State Of U.P.And 2 Others
 
Counsel for Petitioner :- Arvind Srivastava,Ashok Kumar Dubey
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Amar Singh Chauhan,J.

Dismissed.

For orders see order of date passed in Writ Petition No.53775 of 2014.

Order Date :- 25.5.2015

Bhaskar

Download the LatestLaws.com Mobile App