In The Matter Of The General ... vs Of Assets In Custody Of The ...
2015 Latest Caselaw 639 ALL

Citation : 2015 Latest Caselaw 639 ALL
Judgement Date : 22 May, 2015

Allahabad High Court

In The Matter Of The General ... vs Of Assets In Custody Of The ... on 22 May, 2015

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- TESTAMENTARY CASES No. - 36 of 2002
 

 
Petitioner :- In The Matter Of The General Administration And Preservation
 
Respondent :- Of Assets In Custody Of The Administrator General
 
Counsel for Petitioner :- J. Nagar,Administrator General,U.P,Arnab Bannerjee
 
Counsel for Respondent :- Rama Goel,A.C. Tripathi,A.K. Rai,H.K. Mishra,K.C. Sinha,K.N. Mishra,K.N. Sinha,Kapil Rathore,Namwar Singh,P.K. Singh,Pradeep Kr. Jain,R.N. Mishra,S.B. Singh,S.C.,S.D. Kautilya,Sanjeev Kumar,Sanjeev Singh,Yashwant Verma
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by the Administrator General, list on 28th May, 2015 in Chamber at 3:30 pm.

Order Date :- 22.5.2015

Priyanka

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