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Sansar Singh And 3 Others vs State Of U.P. & Another
2015 Latest Caselaw 630 ALL

Citation : 2015 Latest Caselaw 630 ALL
Judgement Date : 21 May, 2015

Allahabad High Court
Sansar Singh And 3 Others vs State Of U.P. & Another on 21 May, 2015
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 14122 of 2015
 

 
Applicant :- Sansar Singh And 3 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Vinay Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

A short counter affidavit has been filed on behalf of opposite party no. 2 by Sri Gagan Pratap Singh, learned counsel is taken on record.

Learned counsel for the applicants is directed to file medical report of the complainant and another injured persons.

List on 27.05.2015 as an unlisted.

Order Date :- 21.5.2015

M/A.

 

 

 
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